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[Cites 0, Cited by 0] [Section 92(1)] [Section 92] [Entire Act]

State of Tamilnadu - Subsection

Section 92(1)(iv) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(iv)evidence from commercial tax authorities that there is no tax due under the Tamil Nadu Entertainment Tax Act, 1939 (Tamil Nadu Act X of 1939) and the Tamil Nadu Local Authority Finance Act, 1961 (Tamil Nadu Act 52 of 1951).