Punjab-Haryana High Court
Subash Chander And Others vs Haryana Staff Selection Commission And ... on 3 May, 2013
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No.6778 of 2013 (O & M)
Date of Decision: 03.05.2013
Subash Chander and others
....Petitioners
versus
Haryana Staff Selection Commission and others
....Respondents
CORAM: HON'BLE MR.JUSTICE RAJESH BINDAL
Present: Mr.Vijay Singh Rao, Advocate
for the petitioners
Mr.Roopak Bansal, Additional Advocate General,
Haryana
****
RAJESH BINDAL J.
Reply by way of affidavit of P.D.Verma, Secretary, Haryana Staff Selection Commission, dated 02.05.2013 filed on behalf of respondent No.1, in Court, is taken on record.
Learned counsel for the petitioners submitted that in view of the stand taken by respondent No.1 in the reply, he may be permitted to withdraw the present petition.
Ordered accordingly.
(RAJESH BINDAL) JUDGE 03.05.2013 neenu