Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 388] [Entire Act] Union of India - Subsection Section 388(5) in The Indian Succession Act, 1925 (5)A notification under sub-section (1) may specify any inferior Court specially or any class of such Courts in any local area.