Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] Bengal Presidency - Subsection Section 21(b) in Bengal Suppression of Immoral Traffic Act, 1933 (b)in any other case, to the District Magistrate of the district within which such Juvenile Court or the Court of such Magistrate is situated.
