Bombay High Court
Action Barter Private Limited vs Shree Ram Urban Infrastructure Limited ... on 29 August, 2018
Author: K.R. Shriram
Bench: K.R. Shriram
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMPANY PETITION NO. 1066 OF 2015
Action Barter Private Limited ....Petitioner
V/S
Shree Ram Urban Infrastructure Limited Cin ....Respondent
L17110mh1935plc002241 WITH OFFICIAL LIQUIDATOR REPORT NO. 16 OF 2018 The Official Liquidator High Court Bombay ....Petitioner V/S Shree Ram Urban Infrastructure Limited ....Respondent WITH COMPANY APPLICATION NO. 96 OF 2018 In COMPANY PETITION 1066 OF 2015 A. Navinchandra Steels Ltd ....Petitioner V/S Shree Ram Urban Infrastructure Limited And ....Respondent Anr WITH COMPANY PETITION NO. 1039 OF 2015 A. Navinchandra Steels Pvt. Ltd. (formerly ....Petitioner Known As A. Navinchandra Steels Ltd.) V/S Shree Ram Urban Infrastructure Ltd. Cin No. ....Respondent L17110mh1935plc002241 Page 1/5 ::: Uploaded on - 29/08/2018 ::: Downloaded on - 30/08/2018 23:39:25 ::: WITH COMPANY APPLICATION NO. 411 OF 2018 In COMPANY PETITION 1066 OF 2015 Utility Premises Pvt. Ltd. And Another ....Petitioner V/S Shree Ram Urban Infrastructure Limited ....Respondent WITH COMPANY APPLICATION NO. 467 OF 2018 In COMPANY PETITION 1066 OF 2015 Ajit Rasiklal Sanghvi And 3 Others ....Petitioner V/S Shree Ram Urban Infrastructure Limited Cin ....Respondent L17110mh1935plc002241 WITH SHOW CAUSE NOTICE NO. 108 OF 2018 In COMPANY PETITION 1066 OF 2015 Action Barter Private Limited ....Petitioner V/S Shree Ram Urban Infrastructure Limited Cin ....Respondent L17110mh1935plc002241 WITH COMPANY APPLICATION NO. 420 OF 2018 In OFFICIAL LIQUIDATOR REPORT 16 OF 2018 Indiabulls Housing Finance Ltd. ....Petitioner Page 2/5 ::: Uploaded on - 29/08/2018 ::: Downloaded on - 30/08/2018 23:39:25 ::: V/S Shree Ram Urban Private Limited ....Respondent WITH COMPANY APPLICATION NO. 301 OF 2018 In COMPANY PETITION 1066 OF 2015 Utility Premises Pvt. Ltd. And Another ....Petitioner V/S Shree Ram Urban Infrastructure Limited ....Respondent WITH COMPANY APPLICATION NO. 221 OF 2018 In COMPANY PETITION 1039 OF 2015 A. Navinchandra Steels Pvt. Ltd. (formerly ....Petitioner Known As A. Navinchandra Steels Ltd.) V/S Shree Ram Urban Infrastructure Ltd. And ....Respondent Another WITH COMPANY APPLICATION NO. 345 OF 2018 In COMPANY PETITION 1066 OF 2015 Utility Premises Pvt. Ltd. ....Petitioner V/S Shree Ram Urban Infrastructure Limited ....Respondent WITH COMPANY APPLICATION NO. 359 OF 2018 In Page 3/5 ::: Uploaded on - 29/08/2018 ::: Downloaded on - 30/08/2018 23:39:25 ::: COMPANY PETITION 1066 OF 2015 Farouk Sodagar Darvesh And Co. Pvt. Ltd. ....Petitioner V/S Shree Ram Urban Infrastructure Limited ....Respondent WITH COMPANY APPLICATION LODGING NO. 473 OF 2018 In COMPANY PETITION 1066 OF 2015 Shashi Kiran Shetty And Arathi Shashi Shetty ....Petitioner V/S The Official Liquidator Appointed Provisional ....Respondent Liquidator Shree Ram Urban Infrastructure Ltd WITH COMPANY APPLICATION LODGING NO. 485 OF 2018 In COMPANY PETITION 1066 OF 2015 Devendra Vijay Darda And Rachana D Darda ....Petitioner V/S The Official Liquidator Appointed Provisional ....Respondent Liquidator Shree Ram Urban Infrastructure Ltd CORAM : K.R. SHRIRAM, J DATE : 29th August, 2018 Page 4/5 ::: Uploaded on - 29/08/2018 ::: Downloaded on - 30/08/2018 23:39:25 ::: P.C. :
Not called out. Mentioned out of turn at 3.00 pm. Stand over to 3 October 2018.
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