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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Andhra Pradesh - Subsection

Section 81(3) in Andhra Pradesh Municipal Tramways (Construction, Operation and Maintenance) Act, 2008

(3)The tramway operator shall keep at every station on its tramway system, and at all other tramway system premises, a copy of all the rules made under this section and shall also allow any person to inspect if free of charge.