Gauhati High Court
Page No.# 1/3 vs Devendra Kumar Jain And 4 Ors on 29 September, 2022
Author: Parthivjyoti Saikia
Bench: Parthivjyoti Saikia
Page No.# 1/3
GAHC010080152022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : CRP/47/2022
M/S GOEL TRADING COMPANY
A REGISTERED COMPANY BEING REPRESENTED BY SRI NARENDER
KUMAR JAIN, S/O LATE CHATURSAN JAIN,
R/O VILL-BALIPARA, MOUZA- BALIPARA, P.O.-BALIPARA, P.S.-
CHARIDUAR, DIST- SONITPUR, ASSAM
2: MANISH JAIN
S/O RAVINDRA KUMAR JAIN
R/O VILL-BALIPARA
MOUZA- BALIPARA
P.O.-BALIPARA
P.S.-CHARIDUAR
DIST- SONITPUR
ASSAM
3: ASHISH JAIN
S/O RAVINDRA KUMAR JAIN
R/O VILL-BALIPARA
MOUZA- BALIPARA
P.O.-BALIPARA
P.S.-CHARIDUAR
DIST- SONITPUR
ASSAM
4: ROHINI JAIN
D/O RAVINDRA KUMAR JAIN
R/O VILL-BALIPARA
MOUZA- BALIPARA
P.O.-BALIPARA
P.S.-CHARIDUAR
DIST- SONITPUR
ASSAM
5: PARUL JAIN
Page No.# 2/3
D/O RAVINDRA KUMAR JAIN
R/O VILL-BALIPARA
MOUZA- BALIPARA
P.O.-BALIPARA
P.S.-CHARIDUAR
DIST- SONITPUR
ASSA
VERSUS
DEVENDRA KUMAR JAIN AND 4 ORS
S/O NOT KNOWN, 145 AIKEN ROAD, WEST PENNAT HILLS, NSW 2125,
AUSTRALIA
2:INDIAN OIL COPRORATION LIMITED
INDIAN OIL BHAWAN
SECTOR III
NOONMATI
GUWAHATI-781020 (ASSAM)
3:THE CHIEF DIVISIONAL RETAIL SALES MANAGER
GUWAHATI INTEGRATED DIVISIONAL OFFICE
SECTOR 3
NOONMATI
GUWAHATI-781020
4:THE SENIOR DIVISIONAL RETAIL SALES MANAGER
INDIAN OIL CORPORATION LIMITED
NOONMATI
GUWAHATI-781020
5:THE AREA MARKETING OFFICER
TEZPUR RETAIL SALE-I
IN FRONT OF TEZPUR LAW COLLEGE
TEZPUR
MOUZA-MAHABHAIRAB
P.O. AND P.S.-TEZPUR
DIST-SONITPUR
ASSAM
PIN
Advocate for the Petitioner : MR. S SAHU
Advocate for the Respondent : MR. ABU JAHID (R2-R5)
Page No.# 3/3
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
29.09.2022 Heard Mr. G. N. Sahewalla, learned senior counsel representing the petitioner, assisted by Ms. K. Bhattacharya, Advocate and Mr. A. Jahid, learned counsel appearing for the respondent nos. 3,4 and 5.
The revision petition is admitted for hearing.
List after the ensuing Puja Vacation.
Interim order shall continue till then.
JUDGE Comparing Assistant