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Gauhati High Court

Page No.# 1/3 vs Devendra Kumar Jain And 4 Ors on 29 September, 2022

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                              Page No.# 1/3

GAHC010080152022




                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : CRP/47/2022

         M/S GOEL TRADING COMPANY
         A REGISTERED COMPANY BEING REPRESENTED BY SRI NARENDER
         KUMAR JAIN, S/O LATE CHATURSAN JAIN,
         R/O VILL-BALIPARA, MOUZA- BALIPARA, P.O.-BALIPARA, P.S.-
         CHARIDUAR, DIST- SONITPUR, ASSAM

         2: MANISH JAIN
          S/O RAVINDRA KUMAR JAIN
         R/O VILL-BALIPARA
          MOUZA- BALIPARA
          P.O.-BALIPARA
          P.S.-CHARIDUAR
          DIST- SONITPUR
         ASSAM

         3: ASHISH JAIN
          S/O RAVINDRA KUMAR JAIN
         R/O VILL-BALIPARA
          MOUZA- BALIPARA
          P.O.-BALIPARA
          P.S.-CHARIDUAR
          DIST- SONITPUR
         ASSAM

         4: ROHINI JAIN
          D/O RAVINDRA KUMAR JAIN
         R/O VILL-BALIPARA
          MOUZA- BALIPARA
          P.O.-BALIPARA
          P.S.-CHARIDUAR
          DIST- SONITPUR
         ASSAM

         5: PARUL JAIN
                                                                     Page No.# 2/3

            D/O RAVINDRA KUMAR JAIN
            R/O VILL-BALIPARA
            MOUZA- BALIPARA
            P.O.-BALIPARA
            P.S.-CHARIDUAR
            DIST- SONITPUR
            ASSA

            VERSUS

            DEVENDRA KUMAR JAIN AND 4 ORS
            S/O NOT KNOWN, 145 AIKEN ROAD, WEST PENNAT HILLS, NSW 2125,
            AUSTRALIA

            2:INDIAN OIL COPRORATION LIMITED
             INDIAN OIL BHAWAN
             SECTOR III
             NOONMATI
             GUWAHATI-781020 (ASSAM)

            3:THE CHIEF DIVISIONAL RETAIL SALES MANAGER
             GUWAHATI INTEGRATED DIVISIONAL OFFICE
             SECTOR 3
             NOONMATI
             GUWAHATI-781020

            4:THE SENIOR DIVISIONAL RETAIL SALES MANAGER
             INDIAN OIL CORPORATION LIMITED
             NOONMATI
             GUWAHATI-781020

            5:THE AREA MARKETING OFFICER
            TEZPUR RETAIL SALE-I
             IN FRONT OF TEZPUR LAW COLLEGE
            TEZPUR
             MOUZA-MAHABHAIRAB
             P.O. AND P.S.-TEZPUR
             DIST-SONITPUR
            ASSAM
             PIN

Advocate for the Petitioner   : MR. S SAHU

Advocate for the Respondent : MR. ABU JAHID (R2-R5)
                                                                               Page No.# 3/3




                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                            ORDER

29.09.2022 Heard Mr. G. N. Sahewalla, learned senior counsel representing the petitioner, assisted by Ms. K. Bhattacharya, Advocate and Mr. A. Jahid, learned counsel appearing for the respondent nos. 3,4 and 5.

The revision petition is admitted for hearing.

List after the ensuing Puja Vacation.

Interim order shall continue till then.

JUDGE Comparing Assistant