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[Cites 0, Cited by 86] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(j) in The Patents Act, 1970

(j)"invention" means a new product or process involving an inventive step and capable of industrial application;
(ja)"inventive step" means a feature of an invention that involves technical advance as compared to the existing knowledge or having economic significance or both and that makes the invention not obvious to a person skilled in the art;