Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97] [Entire Act] State of Jharkhand - Subsection Section 97(xi) in Bihar Education Code, 1961 (xi)to make appointment of class IV Government servants and of teachers in the [scale of Rs. 50-90] [Now see new Pay Scales.] or below in schools under her control and to sanction pension to all such cases;
