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[Cites 0, Cited by 0] [Section 354(2)] [Section 354] [Entire Act]

State of Uttar Pradesh - Subsection

Section 354(2)(v) in The U.P. Co-operative Societies Rules, 1968

(v)when the dispute referred to in sub-section (1) of Section 71 has been decided against the party at whose instance the attachment was made.