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[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

Union of India - Subsection

Section 67(2)(d) in The Monopolies And Restrictive Trade Practices Act, 1969

(d)the places and the manner in which the register shall be maintained [* * *] [ The words " by the Registrar" omitted by Act 30 of 1984, Section 50 (w.e.f. 1.8.1984).] and the particulars to be entered therein;
(da)[ the manner in which every authenticated copy of any order made by the Commission in respect of any restrictive, or unfair trade practice shall be recorded] [ Inserted by Act 30 of 1984, Section 50 (w.e.f. 1.8.1984).];