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State of Punjab - Section

Section 28 in Punjab Food Security Rules, 2016

28. Vigilance Committee.

- For keeping a check on the functioning of fair price shops, the Targeted Public Distribution System and other welfare schemes, the distribution of foodgrains to the beneficiaries shall be made under the supervision of the Vigilance Committee constituted at Fair Price Shop Level. The Vigilance Committee can also send its recommendations to the competent authority to take appropriate action against any of the functionaries in the Targeted Public Distribution System, if found to be negligent in performing their stipulated duties, according to these rules.