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[Cites 0, Cited by 0] [Section 49A] [Entire Act]

State of West Bengal - Subsection

Section 49A(4) in The West Bengal Factories Rules, 1958

(4)Crowds: - (a) Workers' pay-windows, first-aid stations and other points where a crowd may collect, shall not be placed near a railway track.
(b)At any time of the day when workers are starting or ending work, all railways traffic shall cease for not less than five minutes