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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(2) in The Orissa Sports Authorities Act, 1994

(2)When any vacancy occurs in the office of a member due to death, resignation or otherwise, such vacancy shall be filled up by fresh nominations, election or appointment, as the case may be, and the person so nominated, elected or appointed shall continue for the unexpired portion of the term of the member in whose place, he is so nominated, elected or appointed.