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[Cites 0, Cited by 0] [Section 67A] [Entire Act]

State of Tamilnadu - Subsection

Section 67A(1) in The Coimbatore City Municipal Corporation Act, 1981

(1)Every person employed in any business, trade, industrial undertaking or any other establishment and entitled to vote at election to the corporation shall, on the day of poll, be granted a holiday.