Supreme Court - Daily Orders
M/S. Pandit Kulfi vs M/S. Pandit Kulfi And Cafe on 4 January, 2016
Bench: Ranjan Gogoi, Prafulla C. Pant
ITEM NO.31 COURT NO.7 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C) NO(S). 33881/2015
(ARISING OUT OF IMPUGNED FINAL JUDGMENT AND ORDER DATED 15/09/2015
IN SBCMA NO. 2896/2015 PASSED BY THE HIGH COURT OF RAJASTHAN AT
JAIPUR)
M/S. PANDIT KULFI PETITIONER(S)
VERSUS
M/S. PANDIT KULFI AND CAFE RESPONDENT(S)
(WITH APPLN. (S) FOR EXEMPTION FROM FILING O.T.)
Date : 04/01/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s)
Mr. Abhishek Gupta, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner prays for liberty to withdraw the present Special Leave Petition. Liberty as prayed is granted. The Special Leave Petition is accordingly closed on withdrawal.
[VINOD LAKHINA] [ASHA SONI]
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Vinod Lakhina
Date: 2016.01.05
15:49:05 IST
Reason: