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State of Rajasthan - Section

Section 10 in Rajasthan Agriculture University, Bikaner Act, 1987

10. Authorities.

- The following shall be the authorities of the University, namely :-
(a)Board of Management;
(b)Academic Council;
(c)Board of Studies for each Faculty and Post-graduate studies; and
(d)Such other body as may be declared by the Statutes to be the Authority of the University.