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Union of India - Section

Section 26 in Sarva Haryana Gramin Bank (Officers and Employees) Service Regulations, 2010

26. Speculation in stocks, shares, etc.

- An officer or employee shall not speculate in stocks, shares, securities of any institution or commodities of any description:Provided that nothing in this regulation shall be deemed to prohibit an officer or employee from making a bonafide investment of his own fund in such manner as he may wish.Explanation. - For the purposes of this regulation, frequent purchase or sale of stocks, shares or securities of any institution or commodities of any description shall be deemed to be speculation.