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[Cites 0, Cited by 0] [Section 77] [Entire Act]

Daman and Diu - Subsection

Section 77(2) in Daman and Diu Value Added Tax Regulation, 2005

(2)In computing the period laid down under sections 76 and 81, the provisions of sections 4 and 12 of the Limitation Act, 1963 (36 of 1963), shall, so far as may be, apply.