Section 17(5) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004
(5)When the office of the Registrar is vacant, or when the Registrar is, by reason of illness, absence or any other reason, unable to exercise the powers, perform the functions and discharge the duties of his office, the powers, functions and duties of the office of the Registrar shall be exercised, discharged and performed by such person as the Vice-Chancellor may appoint for the purpose.
