Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66] [Entire Act] State of Jammu-Kashmir - Subsection Section 66(1) in Jammu and Kashmir Wakafs Act, 2001 (1)The Council shall cause to be maintained such books of accounts and other books in relation to its account in such form and in such manner as may be prescribed.
