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[Cites 0, Cited by 0] [Section 58(3)] [Section 58] [Entire Act]

State of Rajasthan - Subsection

Section 58(3)(g) in The Rajasthan Minor Mineral Concession Rules, 1986

(g)Excavation of masonry stone, morrum and bajri from areas which are not the working pits of a lessee by any person or institution, for construction of such public utility buildings as schools and hospitals in the rural areas from donation or contribution.