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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Uttar Pradesh - Subsection

Section 56(v) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(v)Building of the canteen referred to in sub-rule (i) shall be situated at the distance not less than 15.20 metres from any latrine or urinal or any source of dust, smoke or obnoxious fumes.