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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 28(1)(c) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(c)where the securities are listed on recognised stock exchange(s) having nationwide trading terminals as well as on the recognised stock exchange(s) not having nationwide trading terminals, from all recognised stock exchange(s) having nationwide trading terminals: