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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Goa - Subsection

Section 68(12) in Goa Prisons Rules, 2006

(12)On the History Ticket of every convict, the Superintendent shall record(a)Any special order he may have to give related to any prisoner, e.g. the imposition or removal of hand-cuffs, permission to hold an interview or write a letter, separation by night;(b)The award of every punishment;(c)Sanction for employment on extra-mural work;(d)The award of special remission.