Karnataka High Court
Spanco Telesystems And Solutions ... vs The State Of Karnataka on 17 July, 2012
Author: K.L. Manjunath
Bench: K.L. Manjunath
1
IN THE HIGH COURT OF KARNATAKA AT BANGALORE
DATED THIS THE 17TH DAY OF JULY, 2012
PRESENT
THE HON'BLE MR. JUSTICE K.L. MANJUNATH
AND
THE HON'BLE MR. JUSTICE V. SURI APPA RAO
WRIT APPEAL Nos.450/2008 & 5771/2011 (GM-TEN)
BETWEEN:
Spanco Telesystems & Solutions
Ltd., A Company incorporated
under the provisions of the
Companies Act,1956 having its
Registered Office at Spanco
House, Plot No.322/1, B.S.
Deoshi Marg, Deonar, Mumbai.
R/by its Senior Manager (Sales)
R.Vijay Kumar.
Also having its Branch office at
Spanco Telesystems & Solutions Ltd.,
Unit No.302, House of Lords, 15/16,
St. Marks Road, Near State Bank of
India, Bangalore. .. APPELLANT
(By Advocate M/s Poovayya & Co.)
AND:
1. The State of Karnataka,
Dept. of Personnel &
Administrative Reforms (AR)
M.S.Building, Dr.Ambedkar
2
Veedhi, Bangalore.
R/by its Secretary to Govt.
2. Centre for e-Governance
A Society registered under the
Karnataka Societies Registration
Act,1960 and established by the
Govt. of Karnataka, under e-Governance
Secretariat, DPAR (AR) Room No.108,
I Floor, M.S.Building, Dr.Ambedkar
Veedhi, Bangalore. R/by its
Chief Executive Officer.
3. Software Technology Parks of
India, A society registered under
The provisions of the (India)
Societies Registration Act,1860
Having its registered Head Office at
STPI Electronics Niketan, 6 CGO
Complex, Lodi Road, New Delhi.
R/by its Director General.
4. United Telecom Ltd.,
A company incorporated under the
Provisions of the Companies Act,1956
Having its registered office at
18A/19, Doddanekundi Industrial
Area, II Phase, Mahadevapura Post,
Bangalore. R/by its
Managing Director.
5. Tulip IT Services Ltd., A Company
Incorporated under the provisions of
The Companies Act,1956 having its
Registered Office at C-160, Okhla
Industrial Area, Phase-I,
New Delhi. R/by its Managing Director.
6. Bharat Electronics Ltd.,
A company incorporated under the
3
Provisions of the Companies Act,1956
Having its Registered Office at
Nagavara, Outer Ring Road,
Bangalore. R/by its
Managing Director.
7. Reliance Communications Ltd.,
A Company incorporated under the
Provisions of the Companies Act,1956
Having its Registered Office at
Reliance Communications Ltd.,
Dhirubhai Ambani Knowledge City,
Navi Mumbai. R/by its
Managing Director.
8. ITI Ltd., A Company incorporated
Under the provisions of the
Companies Act,1956 having its
Registered Office at ITI Bhavan,
Doorvaninagar, Bangalore.
R/by its Managing Director. .. RESPONDENTS
(Sri.M.Keshava Reddy, AGA for R-1)
(Advocate M/s Holla & Holla for R-2)
(Advocate Sri.S.Siddappa for R-4)
(Advocate Sri.S.V.Bhat for R-7)
(R-3, 5, 6 & 8 .. Served)
- - - - -
These WAs are filed under Sec.4 of The
Karnataka High Court Act to set aside the order
passed in WP No.15546/2007 dated 4.2.2008.
These Appeals are coming on for final
hearing this day, MANJUNATH J. delivered the
following:
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J U D G M E N T
In view of the memo filed by the counsel appearing for the appellants, these appeals are dismissed as withdrawn.
Sd/-
JUDGE.
Sd/-
JUDGE.
R/230712