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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 13(2) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(2)An employee, who attains the age of supper-annuation on any day other than the first day of any calendar month, shall retire on the last day of the month in which he completed his age of retirement.