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State of Gujarat - Section

Section 2 in First Statutes of Team Lease Skills University

2. Definitions.

- The definitions given in Section 2 of Gujarat Private Universities Act, 2009 shall be deemed to be incorporated by reference herein and, in the event of conflict, the definitions provided hereunder shall prevail. Additionally, the following capitalised terms used in the Statutes of Team Lease Skills University shall have the following meaning-
(i)"Act" means the Gujarat Private Universities Act, 2009 and any amendments thereto;
(ii)"University" means the Team Lease Skills University; it includes teaching, administrative and technical departments, Schools of Study, Constituent Colleges, Distance Education and Online Learning Units, Off-campus Centres and other Institutes or Units established/maintained by Team Lease Skills University by itself or pursuant to a collaborative arrangement;
(iii)"Section" means a Section of the Act;
(iv)"Sponsoring Body" in relation to the Team Lease Skills University means Team Lease Education Foundation, a company formed under Section 25 of Companies Act, 1956 having its registered office at Office No. 6, 3rd Floor, C Wing, Laxmi Towers, Bandra Kurla Complex, Bandra (E), Mumbai - 400051.
(v)"Teaching Staff" means Deans, Directors, Principals, Heads of Institutions, Professors, Associate Professors, Assistant Professors or any other person employed or engaged to impart education or to guide/conduct research programs/projects or to run training programs or to render guidance in any other form to the students/trainees for pursuing a program or course of study/training in the University;
(vi)"Technical Staff" means the staff with technical capabilities and/or competence employed to lead or support the delivery process of skill inculcation through laboratories, workshops, media units, etc. of the University;
(vii)"Administrative Staff" means all employees excluding those defined as Teaching Staff and Technical Staff; it includes the Heads of the units such as Registrar, Chief Finance and Accounts Officer, Controller of Examinations and the like and their subordinate staff working for the provision of administrative and support services in the University.