Section 258(b) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
(b)restraining any person from exercising the powers and performing the functions and duties of a member, Pramukh, [x x x] [Omitted by U.P. Act No. 44 of 2007 (w.e.f. 20.08.2007).], officer or servant of a Kshettra Panchayat or of a Committee or sub-Committee of a Kshettra Panchayat on the ground that such person has not been duly elected, Co-opted or appointed such member, Pramukh, [x x x] [Omitted by U.P. Act No. 44 of 2007 (w.e.f. 20.08.2007).], officer or servant; or
