Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Andaman and Nicobar Islands - Subsection Section 2(18) in The Andaman and Nicobar Islands Excise Regulation, 2012 (18)"e-governance" includes use of information and communication technology to promote efficient and cost-effective services to the public;
