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[Cites 0, Cited by 1] [Section 131(1)] [Section 131] [Entire Act]

State of Tamilnadu - Subsection

Section 131(1)(a) in Tamil Nadu Panchayats Act, 1994

(a)build any wall or erect any fence or other obstruction or projection or make any encroachment whatsoever, whether permanent or temporary, [in or over any public road or any property vested in or belonging to or regulated or owned by, a Village Panchayat or Panchayat Union Council] [Substituted for the words 'in or over any public road' by Tamil Nadu Panchayats (Third Amendment) Act, 1999 (Tamil Nadu Act 29 of 1999).];