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State of Odisha - Section

Section 77 in The Orissa Urban Police Act, 2003

77. Obstructing or annoying passengers in the street.

- No person shall wilfully push, press, hustle or obstruct any passenger in a street or public place or by violent movements, menacing gestures, wanton personal annoyance, screaming, shouting, wilfully frightening any animal or otherwise disturb the public peace or order.