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Allahabad High Court

Ram Babu Gupta & Another vs State Of U.P. Thru' Secretary Revenue ... on 25 November, 2010

Author: Rajes Kumar

Bench: Rajes Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 68651 of 2010
 

 
Petitioner :- Ram Babu Gupta & Another
 
Respondent :- State Of U.P. Thru' Secretary Revenue Deptt. & Others
 
Petitioner Counsel :- Rajeev Kumar Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.
 

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Till the next date of listing, the realization of the stamp duty, penalty and interest shall remain stayed provided the petitioners deposit 50% of the demanded stamp duty only within a period of one month. Any amount already deposited shall be adjusted.

Order Date :- 25.11.2010 OP