Allahabad High Court
Ram Babu Gupta & Another vs State Of U.P. Thru' Secretary Revenue ... on 25 November, 2010
Author: Rajes Kumar
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - C No. - 68651 of 2010 Petitioner :- Ram Babu Gupta & Another Respondent :- State Of U.P. Thru' Secretary Revenue Deptt. & Others Petitioner Counsel :- Rajeev Kumar Srivastava Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Till the next date of listing, the realization of the stamp duty, penalty and interest shall remain stayed provided the petitioners deposit 50% of the demanded stamp duty only within a period of one month. Any amount already deposited shall be adjusted.
Order Date :- 25.11.2010 OP