Calcutta High Court
Tata Metaliks Ltd vs C.I.T Iii on 5 June, 2014
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta, Sudip Ahluwalia
ORDER SHEET
ITA No.301 of 2005
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
ORIGINAL SIDE
TATA METALIKS LTD.
Versus
C.I.T III, KOLKATA
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
AND
The Hon'ble JUSTICE SUDIP AHLUWALIA
Date: 5th June, 2014
Mr. Sanjay Bhowmick, Adv.
..for the appellant
No one appeared for the respondent.
This appeal, it appears, was admitted on 5th September, 2007. The department is directed to furnish a report together with requisite evidence as to whether notice of appeal has been served.
Let the matter be listed on 20th June, 2014.
(GIRISH CHANDRA GUPTA, J.) (SUDIP AHLUWALIA, J.) AKGoswami