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[Cites 0, Cited by 0] [Section 94] [Entire Act]

NCT Delhi - Subsection

Section 94(1) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(1)On passing prisoners out, the gate-keeper shall first let them through the inner wicket and having locket it, shall write in full in the register provided for the purpose. the names of all the prisoners, the warders in charge, and the convict officials assisting them. He shall then open the wicket in the, outer gate and count the prisoners as they pass out, to verify the total.