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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(2)(e) in The West Bengal Factories (Welfare Officers) Rules, 1971

(e)to help the factory management in regulating grant of leave with wages, to explain to the workers the provisions relating to leave with wages and other leave privileges, and to guide the workers in the matter of submission of application for grant of leave for regularising authorized absence;