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Delhi High Court - Orders

Jayaprada Charitable Trust vs Pharmacy Council Of India And Anr on 24 March, 2021

Author: Prateek Jalan

Bench: Prateek Jalan

                          $~44
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +     W.P.(C) 3874/2021
                                JAYAPRADA CHARITABLE TRUST              ..... Petitioner
                                            Through: Mr. Akshit Gadhok & Mr. Asghar
                                                     Khan, Advs.
                                                            versus
                              PHARMACY COUNCIL OF INDIA AND ANR. ..... Respondents
                                            Through: Mr. Zoheb Hossain, Std. Counsel
                                                     with Mr.Piyush Goyal, Adv.
                          CORAM:
                          HON'BLE MR. JUSTICE PRATEEK JALAN
                                             ORDER

% 24.03.2021 The proceedings in the matter have been conducted through video conferencing [physical and virtual hearing]. CM APPL. 11673/2021 (exemption) Exemption allowed, subject to all just exceptions. The application is disposed of.

W.P.(C) 3874/2021

1. Issue notice. Mr. Zoheb Hossain, learned counsel, accepts notice on behalf of the respondents.

2. This petition raises a challenge to notifications dated 17.07.2019 and 09.09.2019, issued by the Pharmacy Council of India ["PCI"]. The same notifications have been challenged in a batch of petitions being W.P.(C) 175/2021 and connected matters, which have been heard in part.

3. To await the result of those petitions, list on 10.05.2021.

PRATEEK JALAN, J MARCH 24, 2021/'hkaur'/s Signature Not Verified Digitally signed By:SHITU NAGPAL Signing Date:26.03.2021 18:17:06