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[Cites 0, Cited by 0] [Section 21(4)] [Section 21] [Entire Act]

State of Odisha - Subsection

Section 21(4)(ii) in The Orissa Medical Registration Rules, 1965

(ii)The Chairman shall then count the number of votes secured by each candidate in the voting paper and declare the three with the largest number of votes as duly elected members of the Executive Committee;