Madhya Pradesh High Court
The Oriental Insurance Company Ltd. vs Praveen Gupta on 24 November, 2020
Author: Rajendra Kumar Srivastava
Bench: Rajendra Kumar Srivastava
1 MA-1860-2017 The High Court Of Madhya Pradesh MA-1860-2017 (THE ORIENTAL INSURANCE COMPANY LTD. Vs PRAVEEN GUPTA AND OTHERS) 5 Jabalpur, Dated : 24-11-2020 Heard through Video Conferencing. List the matter alongwith MA No. 1861/2017.
(RAJENDRA KUMAR SRIVASTAVA) JUDGE R Signature SAN Not Verified Digitally signed by ROSHNI SINGH PATEL Date: 2020.11.24 16:25:03 IST