Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Entire Act] Union of India - Section Section 12 in The Cattle-Trespass Act, 1871 12. [ Fines for cattle impounded. [[Substituted by Act 17 of 1921, Section 2, for the original Section 12. See Section 71 of the Indian Forest Act, 1927 (17 of
