Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Puducherry - Subsection Section 25(q) in Pondicherry University Act, 1985 (q)the conditions under which Colleges and Institutions may be admitted to the privileges of the University and the withdrawal of such privileges;
