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[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Telangana - Subsection

Section 71(4) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(4)The Presiding Officer shall thereafter fix the paper seal so signed in the space meant therefore in the Control Unit of the voting machine and shall secure and seal the same.