Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 316] [Entire Act] State of Tamilnadu - Subsection Section 316(3) in The Coimbatore City Municipal Corporation Act, 1981 (3)If no person can equitably be called upon to pay such compensation, the same shall be paid by the corporation.
