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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(1)(d) in The Karnataka State Civil Services (Regulation of transfer of staff of Department of Collegiate Education) Act, 2012

(d)"deputation" means deployment of the services of staff, fully or partially, from one Office/Government First Grade College of the Department of Collegiate Education where he is working to another Office or Government First Grade College without shifting the lien;