Gauhati High Court
M/S. Modern Construction Co. And Anr vs The National Small Industries ... on 27 February, 2019
Author: Arup Kumar Goswami
Bench: Arup Kumar Goswami
Page No.# 1/2
GAHC010002912019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil) 79/2019
1:M/S. MODERN CONSTRUCTION CO. AND ANR.
A PARTNERSHIP FIRM HAVING ITS REGISTERED AND PRINCIPLE PLACE
OF BUSINESS AT RADHAKUNJ, NEAR AMDC LTD., JANAPRIYA PATH,
DISPUR, GUWAHATI-781006 (ASSAM) AND IS REPRESENTED BY ITS
PARTNER, SRI RAJ KUMAR AGARWALLA
2: RAJ KUMAR AGARWALLA
S/O LATE PURANMAL AGARWALLA
R/O RADHAKUNJ
NEAR AMDC LTD.
JANAPRIYA PATH
DISPUR
GUWAHATI-781006 (ASSAM
VERSUS
1:THE NATIONAL SMALL INDUSTRIES CORPORATION LTD. AND 4 ORS.
A COMPANY INCORPORATED UNDER THE INDIAN COMPANIES ACT, 1956,
HAVING ITS REGISTERED OFFICE AT NSIC BHAWAN, NEAR OKHLA
INDUSTRIAL ESTATE, NEW DELHI-110020 AND HAVING ONE OF ITS
ZONAL OFFICE AT 3RD BYE LANE, INDUSTRIAL ESTATE,
BAMUNIMAIDAN, GUWAHATI-781021, KAMRUP (M), ASSAM, AND IS
REPRESENTED BY ITS CHAIRMAN CUM MANAGING DIRECTOR
2:THE SR. MANAGER
NSIC LIMITED
ZONAL OFFICE AT 3RD BYE LANE
INDUSTRIAL ESTATE
BAMUNIMAIDAN
GUWAHATI-781021
KAMRUP (M)
ASSAM
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3:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
PUBLIC ROADS DEPARTMENT
DISPUR, GUWAHATI-6
4:THE CHIEF ENGINEER
PWD (ROADS)
ASSAM, CHANDMARI
GUWAHATI-3
5:THE CHIEF ENGINEER
PWD (BORDER ROADS AND NEC WORSK)
ASSAM CHANDMARI
GUWAHATI-
Advocate for the Petitioner : MR. S P ROY
Advocate for the Respondent : GA, ASSAM
BEFORE
HONOURABLE MR. JUSTICE ARUP KUMAR GOSWAMI
ORDER
Date : 27-02-2019 Mr. S. P. Roy, learned counsel for the applicant submits that the Interlocutory Application has been rendered infructuous.
In view of the above submission of Mr. Roy, the Interlocutory Application is disposed of as infructuous.
Mr. P. J. Barman, learned counsel for the writ petitioners/opposite parties is present.
JUDGE Comparing Assistant