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[Cites 0, Cited by 0] [Section 9A] [Entire Act]

State of Tamilnadu - Subsection

Section 9A(1) in Tamil Nadu Town and Country Planning Act, 1971

(1)With effect from such date as the Government may, by notification in the Tamil Nadu Government Gazette, appoint in this behalf, there shall be established for the Chennai Metropolitan Planning Area and authority by the name of the Chennai Metropolitan Development Authority.