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State of Assam - Section

Section 80 in The Assam Co-operative Societies Rules, 1953

80. Inspection of affiliated societies by members of the paid staff of financing bank.

- A member of the paid staff of a financing bank may be certified as competent to inspect co-operative societies if he-
(i)is a regular employees of the bank and has received training in institution or in any other way approved by the Registrar adequate for supervising and inspecting a society and
(ii)possesses such qualifications as the Registrar may, from time to time require.