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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Himachal Pradesh - Subsection

Section 29(1)(i) in Himachal Pradesh Minor Minerals (Concession) and Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2015

(i)name, address and profession of the applicant;