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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(a) in Andhra Pradesh Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Rules, 2007

(a)The mark or label to indicate that cotton seed confirms to the minimum limits of physical purity, germination, genetic purity, seed health and Bt protein specified under Rule 3 and expected performance of the seed in given conditions, applicable terms and conditions of Genetic Engineering Approval Committee for commercial release and other particulars as may be prescribed with such mark or label as may contain and as claimed by the seed producer.