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[Cites 0, Cited by 0] [Section 346] [Entire Act]

State of Goa - Subsection

Section 346(14) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012

(14)Failure to file suit under sub-section (12), shall not deprive the aggrieved party to challenge the deed of declaration within the period of limitation.